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[Cites 0, Cited by 0] [Section 1009] [Entire Act]

State of Punjab - Subsection

Section 1009(a) in Punjab Jail Manual, 1996

(a)The Deputy Superintendent shall be required to perform the clerical work of the Sub-jail with his own hand, to keep his registers and other records neatly and up to date and not to remove any of them or allow them to be removed from the jail premises.