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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(b) in The Orissa Town Planning and Improvement Trust Act, 1956

(b)danger to the health of the inhabitants of buildings in any area, or of building in the neighbourhood of such area, is caused by-
(i)the narrowness, closeness, or bad arrangement or condition of streets or buildings or groups of buildings in such area; or
(ii)the want of light, air, ventilation or proper conveniences in such area; or
(iii)any other sanitary defects in such area;