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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(6) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(6)The Board shall make refund of fees paid by the candidate with application for verification if there is any change in the marks of the candidates communicated earlier.