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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(vii) in Rajasthan State Road Transport Service(Prevention of Ticketless Travel) Act, 1975

(vii)"Schedule" means the schedule time fixed from time to time by the corporation for the running of a motor vehicle between two termini on a particular route;