Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1238] [Entire Act] Bengal Presidency - Subsection Section 1238(2) in Police Regulations, Bengal , 1943 (2)Should any officer whose name is included in the bill, have left on transfer or leave, a note must be made both in the bill and in the acquittance roll showing to what place he has gone.
