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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(37) in The Rajasthan Laws (Extension) Act, 1957

(37)The Rajasthan Agricultural Lands Utilisation Act 1954 (Rajasthan Act 22 of 1954)Section 1. - For Sub-section (2), substitute the following :-