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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Bihar - Subsection

Section 19(1)(e) in The Bengal Land Records Maintenance Act, 1895

(e)for such other matters as appear to the [State] [Substituted by A.L.O.] Government necessary to effect the purposes of this Act, and may from time to time alter such tables.