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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(iii) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(iii)When a pupil has been admitted at reduced rates, fees shall not be calculated at higher rates for the purposes of the above rule; and a pupil admitted as a free scholar shall be considered for the purpose of eligibility for a transfer certificate, as unconditionally free.