Section 2(dd) in The National Co-Operative Development Corporation Act, 1962
(dd)[ "nationalised bank" means a corresponding new bank constituted under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 (5 of 1970) or under section 3 of the Banking Companies (Acquisition and Transfer of Undertakings) Act, 1980 (40 of 1980)] [Substituted by Act 45 of 2002 (w.e.f. 14.8.2002) ]
