Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Kerala - Subsection

Section 27(x) in Kerala Municipality Building Rules, 1999

(x)if the site forms part of approved layout, copy of sub division layout shall be enclosed along with the plans for approval; and