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Union of India - Section

Section 33 in The Information Technology (Certifying Authorities) Rules, 2000

33. Confidential information.

- The following information shall be confidential, namely:-
(a)Digital Signature Certificate application, whether approved or rejected;
(b)Digital Signature Certificate information collected from the subscriber or elsewhere as part of the registration and verification record but not included in the Digital Signature Certificate information; (c) subscriber agreement.