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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 71(2)(u) in Arunachal Pradesh Urban and Country Planning Act, 2007

(u)the form of the annual report of the State Ur-ban and Country Planning Board and the date on or before which it shall be submitted to the State Government;