Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Union of India - Subsection Section 60(b) in The Coal Mines Regulations, 2017 (b)maintain such records of the explosives received, stored and issued under clause (a), as are required under the provisions of the Act, the Explosives Act,1884 (4 of 1884) and the rules, regulations or orders made thereunder;
