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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(1)(d) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(d)Approval of Commission, if any, on assignment of licence, transfer of assets, acquisition of utility of other licensee within the same State;