Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 25 in The Punjab Warehouses Rules, 1958 25. Sections 13(1) and 34(1). - Every warehouseman shall keep the goods stored in his warehouse in an orderly manner so as to permit easy access of all lots and to facilitate inspecting, sampling, counting and identification of each lot.
