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[Cites 0, Cited by 14] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(a) in The Mines And Minerals (Development And Regulation) Act, 1957

(a)[ there is evidence to show the existence of mineral contents in the area for which the application for a mining lease has been made in accordance with such parameters as may be prescribed for this purpose by the Central Government;] [Substituted by Act No. 10 of 2015.]