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State of Bihar - Section

Section 4 in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

4. Place of meeting.

- Meeting of the Ward Sabha shall be held at the Panchayat Bhawan/Panchayat Sarkar Bhawan or any community building or at any other convenient public place within the Ward. It shall not be held at a private building or place. It shall be kept in mind that the place of meeting shall be open and adequately lighted and be conveniently suited for sitting of members of Ward Sabha.