Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(1) in The Orissa Zilla Parishad Act, 1991 (1)Every Parishad, unless sooner dissolved-under this Act, shall continue for five years from the date appointed for its first meeting referred to in Section 8, and no longer.
