Himachal Pradesh High Court
Datti Ram vs . State Of H.P. on 13 March, 2023
Bench: Tarlok Singh Chauhan, Virender Singh
Datti Ram vs. State of H.P. .
Cr. Appeal No. 67 of 2023 13.03.2023 Present: Mr. Hemant Kumar Sharma, for the appellant.
Mr. Anup Rattan, Advocate General, with, Mr. Y.W. Chauhan, Senior Additional Advocate General and Mr. Rajat Chauhan, Law Officer, for the respondent- State.
Admit.
Cr.MP No. 689 of 2023 Looking to the nature of the offence and the conviction and sentence imposed by the Court, we are not inclined to allow this application and the same is accordingly dismissed. However, hearing be expedited.
The application stands disposed of.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge March 13, 2023 (Vinod) ::: Downloaded on - 14/03/2023 20:39:23 :::CIS