Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act] Union of India - Subsection Section 51(1)(k) in Sashastra Seema Bal Act, 2007 (k)severe reprimand or reprimand except in the case of persons below the rank of an under-officer;