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State of Bihar - Section

Section 45 in Management and Working of the Forests

45. Filling up of cheques forwarded to the Treasury for re-credit in the Treasury Accounts.

- All cheques forwarded to the Treasury for re-credit in that Treasury Accounts should be endorsed as follows under the signature of the Forest Officer:-"Received payment by transfer credit to Revenue under head of service A. B. Forest Officer". No such cheque should ever be made payable to any Forest Officer or Treasury Officer by name or by official designation. (C.F. Note 2 to Article 26, Civil Account Code)