Delhi High Court - Orders
Delhi Transport Corporation vs Sh. Bahadur Singh on 17 May, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Sudhir Kumar Jain
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 490/2014
DELHI TRANSPORT CORPORATION ..... Appellant
Through: Mrs. Avnish Ahlawat, SC for DTC
with Ms. Tania Ahlawat, Mr. Nitesh
Kumar Singh, Ms. Palak Rohmetra,
Ms. Laavanya Kaushik and Ms.
Aliaza Alam, Advocates.
versus
SH. BAHADUR SINGH ..... Respondent
Through: Mr. Udit Grover, Advocate.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 17.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
1. The learned counsel for the appellant seeks time to obtain instructions and comply with the directions of the order dated 03.02.2020.
2. At her request, re-notify on 31.08.2023.
NAJMI WAZIRI, J SUDHIR KUMAR JAIN, J MAY 17, 2023 SS This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 11:26:44