Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Andaman and Nicobar Islands - Section

Section 28 in The Andaman and Nicobar Islands Port Rules, 2004

28. Measures during Fire.

- When a fire breaks out in any vessel, the Master of all sea going vessels in any neighbouring, berths or mooring shall furl their awnings, get their fire pumps and hoses ready for use and prepare to slip their cables or hawsers and take such other measures necessary to reduce damage due to fire.