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[Cites 0, Cited by 0] [Section 183] [Entire Act]

Union of India - Subsection

Section 183(jj) in The Indian Post Office Rules, 1933

(jj)The Secretary, Board of High School and Intermediate Education, Ajmer, Bhopal, and Vindhya Pradesh and the Secy, Board of Secondary Education, Orissa, provided that the articles posted by such secretary relate solely to the public business of the said Board.