Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Kerala - Subsection Section 4(1) in Kerala Labour Welfare Fund Act, 1975 (1)With effect from such date as the Government may, by notification in the Gazette, appoint in this behalf there shall be established a Board by the name "Kerala Labour Welfare Fund Board".
