Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Haryana - Subsection Section 25(c) in Shri Krishna Ayush University Kurukshetra Act, 2016 (c)the conditions of the service including, provision for pension or provident fund or insurance schemes for the benefit of the employees of the University;
