Supreme Court - Daily Orders
Rajendra Kumar Singh . vs State Of U.P. And Ors. on 26 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.39 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)...CC No(s).18904/2015
(Arising out of impugned final judgment and order dated 24/03/2015
in WPC No. 664/2015 passed by the High Court of Judicature at
Allahabad)
RAJENDRA KUMAR SINGH & ANR. Petitioner(s)
VERSUS
STATE OF U.P. & ORS. Respondent(s)
(with appln. (s) for c/delay in filing and refiling SLP and office
report)
Date : 26/10/2015 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Petitioner(s) Mr. Devesh Kumar Tripathi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with SLP(C) No.14156 of 2015.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.10.27 08:41:36 IST Reason: