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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Sikkim - Subsection

Section 83(2)(e) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

(e)to regulate the cuttings, felling, sale and disposal of trees in private holdings, or gorucharan or khasmal forest;