Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(a) in Assam Opium Smoking Act, 1927 (a)"Opium" includes 'prepared opium' which means chandu, madak, opium dross or the scrappings from the opium pipe and every other preparation or admixture of opium which may be used for smoking ;
