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Union of India - Section

Section 26 in The Passports Rules, 1980

26. Declaration :- I solemnly affirm that :

(i)I owe allegiance to the sovereignty and integrity of India, and
(ii)Information given above in respect of myself, my son/daughter/ward is correct and nothing has been concealed and I am aware that it is an offence under the Passports Act, 1967 to knowingly furnish false information or suppress material information, which attract penal and other punishments under the Acts, and
(iii)I undertake to be entirely responsible for expenses of my son/daughter/ward.
....................................................................................Signature of applicant or thumb-impression or his legalguardian (left hand thumb-impression of male andright hand thumb-impression of female)Place.................................Date..................................Specimen signatures or thumb-impressions within the space given below:
   
   
 
 
   
   
 
 
   
For Office UseFORM EA(P)-EXTERNAL
APPLICATION FORM FOR MISCELLANEOUS SERVICES ON INDIAN PASSPORTS Please staple one photograph of size of 35 mm. x 45 mm. and enclose threephotographs for additional booklet
(For use in Indian Mission/Post) (a) Renewal(b) Additional Visa Sheet (c) Additional Booklet
(d) Change of Address (e) PCC (f) Additional Endorsement (g) Child Inclusion/ Deletion
(h) Any Other Service (Specify) (Please delete inapplicable)
Payment of Fee (to be filled by the applicant)Amount paid $.................................by.............................(mode of payment)............................For delivery by mail $/extra to be paid as postal charges for each passport