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[Cites 0, Cited by 0] [Section 6B] [Entire Act]

State of Gujarat - Subsection

Section 6B(2) in The Gujarat Animal Preservation Act, 1954

(2)Whenever any person transports or causes to be transported the beef or beef products, such vehicle or any conveyance used in transporting such beef or beef products alongwith such beef or beef products shall be liable to be seized by such authority or officer as the State Government may appoint in this behalf.