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[Cites 0, Cited by 0] [Section 116(6)] [Section 116] [Entire Act]

State of Rajasthan - Subsection

Section 116(6)(ii) in Rajasthan Civil Services (Pension) Rules, 1996

(ii)because of anything done or attempted to be done by such Government servant or by any other public servant in the lawful discharge of his duty as such, or