Bombay High Court
Bharat S/O Balasaheb Naik vs Ramchandra S/O Sampat Ingole on 6 January, 2020
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
1 210-SA-222-05.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY,
NAGPUR BENCH, NAGPUR.
SECOND APPEAL NO.222 OF 2005
BHARAT S/O BALASAHEB NAYAK AND OTHERS
Vrs.
BHAGWAN S/O DAGADUJI BORKAR AND OTHERS
WITH
SECOND APPEAL NO.151 OF 2017
BHARAT S/O BALASAHEB NAIK
Vrs.
RAMCHANDRA S/O SAMPAT INGOLE
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Office Notes, Office Memoranda of Court's or Judge's Order
Coram, appearances, Court's Orders
or directions and Registrar's order
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CORAM:- AVINASH G. GHAROTE, J.
DATED :- 06/01/2020.
The matter was listed on 24 th September, 2019 when none appeared for the appellants. The matters were, therefore, directed to be put on 21 st October, 2019 for final hearing / dismissal order. The matter was thereafter listed on 22/10/2019 when it was adjourned after Diwali vacations. The matter was again listed on 02/01/2020 at the request of learned counsel for the appellants. The same was listed with the connected matter.
Today, when the matter was called out, none appears for the appellants.
::: Uploaded on - 08/01/2020 ::: Downloaded on - 08/01/2020 22:38:49 :::2 210-SA-222-05.odt In order to afford an opportunity to the parties, list the matter on 09/01/2020.
JUDGE Choulwar ::: Uploaded on - 08/01/2020 ::: Downloaded on - 08/01/2020 22:38:49 :::