Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5E] [Entire Act] State of Andhra Pradesh - Subsection Section 5E(2) in The Prevention Of Cruelty To Animals Act, 1313 F (2)The provisions of Chapter VII of the Hyderabad Criminal Procedure Code shall, so far as they can be made applicable, apply to search under this section.
