Bombay High Court
Pcit - 2 Nashik (The Pr. Commissioner Of ... vs M/S. Manraj Jewellers Pvt. Ltd., ... on 26 April, 2022
Author: S. G. Mehare
Bench: R. D. Dhanuka, S. G. Mehare
1 926 to 932, 934 & ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
926 INCOME TAX APPEAL NO.14 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL ALLOYS PVT LTD., JALANA
AND
927 INCOME TAX APPEAL NO.20 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL ALLOYS PVT LTD., JALNA
AND
928 INCOME TAX APPEAL NO.21 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL JALNA PVT LTD., JALNA
AND
929 INCOME TAX APPEAL NO.22 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL JALNA PVT LTD., JALNA
AND
930 INCOME TAX APPEAL NO.23 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL JALNA PVT. LTD., JALANA
AND
931 INCOME TAX APPEAL NO.24 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
KALIKA STEEL ALLOYS PVT LTD., JALANA
AND
932 INCOME TAX APPEAL NO.26 OF 2019
THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
VERSUS
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2 926 to 932, 934 & ors.odt
KALIKA STEEL JALNA PVT. LTD., JALANA
AND
934 INCOME TAX APPEAL NO.31 OF 2019
WITH ITA/32/2019
THE PR. COMMISSIONER OF INCOME TAX-2, NASHIK
VERSUS
R.L. GOLD PVT. LTD., JALGAON
AND
936 INCOME TAX APPEAL NO.37 OF 2019
WITH ITA/36/2019
THE PR. COMMISSIONER OF INCOME TAX- 2 NASHIK
VERSUS
M.S.E.PVT LTD., JALGAON
AND
937 INCOME TAX APPEAL NO.39 OF 2019
THE PR. COMMISSIONER OF INCOME TAX - 2 AURANGABAD
VERSUS
YOG INDUSTRIES LTD., AURANGABAD
AND
938 INCOME TAX APPEAL NO.2 OF 2020
THE PR. COMMISSIONER OF INCOME TAX- 1, AURANGABAD
VERSUS
M/S EAST WEST SEEDS LTD., AURANGABAD
AND
939 INCOME TAX APPEAL NO.8 OF 2020
THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
VERSUS
M/S. RAJAMUKHA STEEL AND ALLOYS LTD., JALNA
AND
942 INCOME TAX APPEAL NO.23 OF 2020
WITH ITA/25/2020 WITH ITA/24/2020
PCIT - 2 NASHIK (THE PR. COMMISSIONER OF INCOME TAX
-2 NASHIK)
VERSUS
M/S. MANRAJ JEWELLERS PVT. LTD., JALGAON
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3 926 to 932, 934 & ors.odt
AND
943 INCOME TAX APPEAL NO.26 OF 2020
THE PR. COMMISSIONER OF INCOME TAX- 2 NASHIK
VERSUS
M/S RAJMAL LAKHICHAND JALGAON
AND
944 INCOME TAX APPEAL NO.28 OF 2020
THR PR. COMMISSIONER OF INCOME TAX- 2 AURANGABAD
VERSUS
THE MAHARASHTRA WATER CONSERVATION CORPORATION
LTD., AURANGABAD
AND
945 INCOME TAX APPEAL NO.35 OF 2020
THE PR. COMMISSIONER OF INCOME TAX- 2 AURANGABAD
VERSUS
USHA PANDURANG KULKARNI
...
Advocate for respective Appellants : Mr. Suresh Kumar,
Mr. Alok M. Sharma, Smt. Bharaswadkar Patil Kalpalata & Mr.
A. R. Kale, respectively.
...
CORAM : R. D. DHANUKA, AND
S. G. MEHARE, JJ.
DATE : 26.04.2022 PER COURT :-
1. Issue notice upon the respondents, returnable on 20.06.2022.
2. Humdast is permitted.
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3. In addition to the Court notice, the appellants are permitted to serve the respondents by private notice.
(S. G. MEHARE, J.) (R. D. DHANUKA, J.) ...
vmk/-
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