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Bombay High Court

Pcit - 2 Nashik (The Pr. Commissioner Of ... vs M/S. Manraj Jewellers Pvt. Ltd., ... on 26 April, 2022

Author: S. G. Mehare

Bench: R. D. Dhanuka, S. G. Mehare

                                1        926 to 932, 934 & ors.odt

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

               926 INCOME TAX APPEAL NO.14 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                             VERSUS
               KALIKA STEEL ALLOYS PVT LTD., JALANA
                               AND
               927 INCOME TAX APPEAL NO.20 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                              VERSUS
                KALIKA STEEL ALLOYS PVT LTD., JALNA
                               AND
               928 INCOME TAX APPEAL NO.21 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                              VERSUS
                 KALIKA STEEL JALNA PVT LTD., JALNA
                               AND
               929 INCOME TAX APPEAL NO.22 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                              VERSUS
                 KALIKA STEEL JALNA PVT LTD., JALNA
                               AND
               930 INCOME TAX APPEAL NO.23 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                             VERSUS
               KALIKA STEEL JALNA PVT. LTD., JALANA
                               AND
               931 INCOME TAX APPEAL NO.24 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                             VERSUS
               KALIKA STEEL ALLOYS PVT LTD., JALANA
                               AND
               932 INCOME TAX APPEAL NO.26 OF 2019
         THE PR. COMMISSIONER OF INCOME TAX-14, MUMBAI
                             VERSUS




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                                     2         926 to 932, 934 & ors.odt

                    KALIKA STEEL JALNA PVT. LTD., JALANA
                                   AND
                   934 INCOME TAX APPEAL NO.31 OF 2019
                            WITH ITA/32/2019

           THE PR. COMMISSIONER OF INCOME TAX-2, NASHIK
                               VERSUS
                     R.L. GOLD PVT. LTD., JALGAON
                                   AND
                936 INCOME TAX APPEAL NO.37 OF 2019
                          WITH ITA/36/2019
           THE PR. COMMISSIONER OF INCOME TAX- 2 NASHIK
                               VERSUS
                       M.S.E.PVT LTD., JALGAON
                                   AND
              937 INCOME TAX APPEAL NO.39 OF 2019
     THE PR. COMMISSIONER OF INCOME TAX - 2 AURANGABAD
                            VERSUS
               YOG INDUSTRIES LTD., AURANGABAD
                                   AND
              938 INCOME TAX APPEAL NO.2 OF 2020
     THE PR. COMMISSIONER OF INCOME TAX- 1, AURANGABAD
                           VERSUS
            M/S EAST WEST SEEDS LTD., AURANGABAD
                                   AND
               939 INCOME TAX APPEAL NO.8 OF 2020
      THE PR. COMMISSIONER OF INCOME TAX-1 AURANGABAD
                            VERSUS
         M/S. RAJAMUKHA STEEL AND ALLOYS LTD., JALNA
                                   AND
                942 INCOME TAX APPEAL NO.23 OF 2020
                 WITH ITA/25/2020 WITH ITA/24/2020
      PCIT - 2 NASHIK (THE PR. COMMISSIONER OF INCOME TAX
                             -2 NASHIK)
                               VERSUS
             M/S. MANRAJ JEWELLERS PVT. LTD., JALGAON




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                                       3         926 to 932, 934 & ors.odt

                                      AND
                943 INCOME TAX APPEAL NO.26 OF 2020
           THE PR. COMMISSIONER OF INCOME TAX- 2 NASHIK
                              VERSUS
                 M/S RAJMAL LAKHICHAND JALGAON
                                      AND
             944 INCOME TAX APPEAL NO.28 OF 2020
     THR PR. COMMISSIONER OF INCOME TAX- 2 AURANGABAD
                           VERSUS
     THE MAHARASHTRA WATER CONSERVATION CORPORATION
                     LTD., AURANGABAD
                                      AND
              945 INCOME TAX APPEAL NO.35 OF 2020
      THE PR. COMMISSIONER OF INCOME TAX- 2 AURANGABAD
                            VERSUS
                   USHA PANDURANG KULKARNI

                                    ...
         Advocate for respective Appellants : Mr. Suresh Kumar,
      Mr. Alok M. Sharma, Smt. Bharaswadkar Patil Kalpalata & Mr.
                         A. R. Kale, respectively.
                                    ...

                               CORAM : R. D. DHANUKA, AND
                                       S. G. MEHARE, JJ.

DATE : 26.04.2022 PER COURT :-

1. Issue notice upon the respondents, returnable on 20.06.2022.

2. Humdast is permitted.

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4 926 to 932, 934 & ors.odt

3. In addition to the Court notice, the appellants are permitted to serve the respondents by private notice.

(S. G. MEHARE, J.) (R. D. DHANUKA, J.) ...

vmk/-

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