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Bombay High Court

Mr. Carnet Elias Fernandes And Anr vs Aditya Birla Finance Limited on 24 August, 2018

Bench: S.C. Dharmadhikari, B.P. Colabawalla

   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
       ORDINARY ORIGINAL CIVIL JURISDICTION

                   APPEALS NO. 360 OF 2016
                             In
              ARBITRATION PETITION 1118 OF 2015

   Mr. Carnet Elias Fernandes And Anr.                   ....Petitioner
               V/S
   Aditya Birla Finance Limited                       ....Respondent

WITH NOTICE OF MOTION (APPEALS) LODGING NO. 2618 OF 2015 In APPEALS 360 OF 2016 Mr. Carnet Elias Fernandes And Anr. ....Petitioner V/S Aditya Birla Finance Limited ....Respondent WITH CONTEMPT PETITION LODGING NO. 35 OF 2017 In NOTICE OF MOTION (APPEALS) LODGING NO . 2618 OF 2015 Carnet Elias Fernandes And Anr. ....Petitioner V/S Aditya Birla Finance Limited And 3 Ors ....Respondent Dr. Abhinav Chandrachud i/by Brijesh Pathak for the petitioner.

Mr. Zal Andhyarujina a/w Mr. Bhavek Manek and Mr. Nikhil Mehta i/by KMC Legal Venture for the respondent.





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         CORAM :                S.C. DHARMADHIKARI &
                               B.P. COLABAWALLA, JJ
      DATE :                   24th August, 2018
 P.C. :

Stand over to 28.08.2018 for \"Passing Orders\".

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