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State of Nagaland - Section

Section 42 in Nagaland Forest Act, 1968

42. All persons bound to aid to case of accident at revenue station.

- In case of any accident or emergency involving danger to any property at a revenue station established under a rule made under Section 40, every person employed at such revenue station, whether by the Government or by any private person, shall render assistance to any Forest Officer or Police Officer demanding his aid in such danger and securing such property from damage or loss.