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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(x) in The Rajasthan Minor Mineral Concession Rules, 1986

(x)[ "Dead Rent" means the minimum guaranteed amount payable for mining lease which is calculated as per the area of the lease and revisable as provided in these rules] [Substituted by Rajasthan Gazette Extra Ordinary dated 09/10/2012];