Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 5] [Entire Act] Union of India - Subsection Section 5(2) in The Electricity (Supply) Act, 1948 (2)The Board shall consist of not less than three and not more than seven members appointed by the State Government.[* * * *]
