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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

NCT Delhi - Subsection

Section 38B(a) in The Delhi Rent Control Act, 1958

(a)any appeal or proceeding pending before the Tribunal to any Additional Tribunal; or [Inserted by Act 37 of 1984, section 2 (w.e.f. 26-5-1984).]