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Allahabad High Court

Mohammad Iliyas & 6 Others vs City Board (Now Nagar Palika Parishad) & ... on 7 December, 2017

Author: Bachchoo Lal

Bench: Bachchoo Lal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- SECOND APPEAL No. - 643 of 2017
 

 
Appellant :- Mohammad Iliyas & 6 Others
 
Respondent :- City Board (Now Nagar Palika Parishad) & Another
 
Counsel for Appellant :- Nipun Singh
 

 
Hon'ble Bachchoo Lal,J.
 

Sri C.K.Parekh, learned counsel, prays for and is granted two weeks time to file vakalatnama on behalf of respondent no.1-City Board.

List thereafter.

Learned counsel for the appellants is directed to provide the necessary copies of the second appeal to learned counsel for the respondent no. 1.

Order Date :- 7.12.2017 Gss