Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(v) in Ministry of Electronics and Information Technology, Section Officer, Limited Departmental Competitive Examination Rules, 2018

(v)making statements which are incorrect or false or suppressing material information; or