Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(iii) in University Grants Commission (Categorization of Universities (only) for Grant of Graded Autonomy) Regulations, 2018 (iii)Category-III University: University shall be in Category-III if it does not come either under Category-I or Category-II.
