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[Cites 0, Cited by 0] [Section 211] [Entire Act]

State of Uttar Pradesh - Subsection

Section 211(c) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(c)the bulkhead or diaphragm referred to in clause (a) are made of sound material of adequate strength and are able to withstand the maximum pressure on which they are subjected to at any time of their use;