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State of Madhya Pradesh - Section

Section 31 in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

31. Pay, leave salary and allowance to a deceased member of the service or the officer and servant of the Market Committee.

- Pay, leave salary and allowances may be drawn for the day of man's death; the hour at which death takes place does not affect the claim.