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[Section 3]
[Entire Act]
State of Punjab - Subsection
Section 3(2) in Punjab Dairy Development Board Act, 2000
| (i) | Chief Minister, Punjab | .... | Chairman | |
| (ii) | Minister-in-charge of Animal Husbandry and Fisheries andDairy Development | .... | Deputy Chairman | |
| (iii) | Minister for Cooperation | .... | Deputy Chairman | |
| (iv) | Chief Secretary to Government of Punjab | .... | Ex-officio Member | |
| (v) | Secretary to Government of Punjab, Department of Finance | ..... | Ex-officio Member | |
| (vi) | Secretary to Government of Punjab Department of Cooperation | ..... | Ex-officio Member | |
| (vii) | Secretary to Government of Punjab Department of AnimalHusbandry and Fisheries and Dairy Development | ..... | Ex-officio Member | |
| (viii) | Secretary to Government of Punjab Department of Agriculture | .... | Ex-officio Member | |
| (ix) | Secretary to Government of Punjab Department of LocalGovernment | ... | Ex-officio Member | |
| (x) | Vice-Chancellor, Punjab Agricultural University, Ludhiana | .... | Ex-officio Member | |
| (xi) | Dairy Development Advisor, to be appointed by the StateGovernment | .... | Member | |
| (xii) | Five representatives of milk plants, located in the State ofPunjab to be nominated by the State Government out of which atleast two shall be from the cooperative sector | .... | Members | |
| (xiii) | Pour representatives of reputed milk producers to be nominatedby the State Government | ... | Members | |
| (xiv) | Two representatives from the milk consumers organisations tobe nominated by the State Government | ... | Members | |
| (xv) | Two representatives from the Punjab Dhojhi Union to benominated by the State Government; and | ... | Member | |
| (xvi) | One officer from amongst the Joint Secretary, AdditionalSecretary or Special Secretary working in the Department ofAnimal Husbandry, Fisheries and Dairy Development to benominated by the State Government | ... | Ex-officio Member Secretary |