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[Cites 0, Cited by 0] [Section 23(2)] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(2)(ii) in Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010

(ii)Superintendent of Police, Chief Medical Members, ex-officio & (Health Officer, Office Incharge of District Hospital or Medical College, District Public Relation Officer, Chief Executive Officer, Zila Parishad