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State of Jammu-Kashmir - Section

Section 4th in The Jammu and Kashmir Dissolution of Muslim Marriages Act, 1999 (1942 A.D.)

4th. Principle : Autonomy and Independence

Cooperatives are autonomous, self-help organizations controlled by their members. If they enter into agreements with other organizations, including governments, or raise capital from external sources, they do so on terms that ensure democratic control by their members and maintain their cooperative autonomy.