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Allahabad High Court

M/S Triveni Rubber vs C.C.E. Kanpur on 8 January, 2010

Court No. - 32
Case :- CENTRAL EXCISE REFERENCE No. - 9 of 2004

Petitioner :- M/S Triveni Rubber
Respondent :- C.C.E. Kanpur

Petitioner Counsel :- Pankaj Bhatia
Respondent Counsel :- K.C. Sinha,A.K.Rai

Hon'ble R.K. A2rawal.J.

Hon'ble Satya Poot Mehrotra,J. Office is directed to list along with complete record as the order which is sought to be recalled is not available in the file. Order Date :- 8.1.2010 samz