Allahabad High Court
M/S Triveni Rubber vs C.C.E. Kanpur on 8 January, 2010
Court No. - 32 Case :- CENTRAL EXCISE REFERENCE No. - 9 of 2004 Petitioner :- M/S Triveni Rubber Respondent :- C.C.E. Kanpur Petitioner Counsel :- Pankaj Bhatia Respondent Counsel :- K.C. Sinha,A.K.Rai Hon'ble R.K. A2rawal.J.
Hon'ble Satya Poot Mehrotra,J. Office is directed to list along with complete record as the order which is sought to be recalled is not available in the file. Order Date :- 8.1.2010 samz