Supreme Court - Daily Orders
Commissioner Of Customs, Central ... vs National Environmental Engineering ... on 27 January, 2017
Bench: Ranjan Gogoi, Ashok Bhushan
ITEM NO.11 COURT NO.3 SECTION IIIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).42358/2016
COMMISSIONER OF CUSTOMS,
CENTRAL EXCISE AND SERVICE TAX, NAGPUR Appellant(s)
VERSUS
NATIONAL ENVIRONMENTAL ENGINEERING
RESEARCH INSTITUTE Respondent(s)
(with appln. (s) for condonation of delay in filing appeal.)
Date : 27/01/2017 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellant(s) Mr. N.K. Kaul, ASG
Mr. K. Radhakrishnan, Sr.Adv.
Ms. Nisha Bagchi, Adv.
Mrs. Shirin Khajuria, Adv.
Mr. Bhuvan Mishra, Adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the civil appeal.
(Neetu Khajuria) (Asha Soni) Court Master Court Master Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2017.01.28 12:34:56 IST Reason: